JUDGEMENT
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(1.) Order on Delay Condonation Application
1. We have heard Sri Bhanu Prakash Singh and Sri Rajiv Rai brief holders for the State.
(2.) A delay of 1862 days has been reported by the Stamp Reporting Section.
(3.) In view of prevailing pandemic condition and considering the reasons assigned in support of the delay condonation application and in view of the submission that the matter should normally be considered on its merit, delay is liable to be condoned.;
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