JUDGEMENT
Vivek Kumar Birla,J. -
(1.) Heard learned Standing Counsel for the petitioner.
(2.) This petition has been filed by the State of U.P. through Principal Secretary, Stamps and Registration challenging the order dated 5.7.2017 passed by respondent no. 1, Chief Controlling Revenue Authority, Allahabad.
(3.) A perusal of the order indicates that huge amount is involved in the present case. Impugned order is being challenged on several grounds.;
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