LAWS(ALL)-2021-1-184

RAMAKANT Vs. STATE OF U.P.

Decided On January 25, 2021
RAMAKANT Appellant
V/S
STATE OF U.P. Respondents

JUDGEMENT

(1.) The petition seeks issuance of a writ in the nature of certiorari quashing impugned orders dated 07.02.2017 and 01.01.2020 passed by respondent no.2, which are appended with the petition as Annexurs - 1 & 2.