PRAFULL KUMAR Vs. STATE OF U. P.
LAWS(ALL)-2021-8-32
HIGH COURT OF ALLAHABAD
Decided on August 03,2021

Prafull Kumar Appellant
VERSUS
STATE OF U. P. Respondents

JUDGEMENT

Vivek Kumar Birla,J. - (1.) Heard learned counsel for the petitioner and the learned Standing Counsel appearing for the respondents.
(2.) Present writ petition has been filed seeking a direction to the respondent no. 2, the Commissioner, Allahabad Division, Allahabad to decide Appeal No. 509 of 2014, (Computerized No. 2014020000509, Prafull Kumar Vs. State of U.P. through the District Magistrate, Allahabad within a specific period as fixed by this Court.
(3.) The appeal is pending since 2014.;


Click here to view full judgement.
Copyright © Regent Computronics Pvt.Ltd.