M/S. AWASTHI MOTORS Vs. M/S. ENERGY ELECTRICALS VEHICLE
LAWS(ALL)-2021-3-110
HIGH COURT OF ALLAHABAD
Decided on March 22,2021

M/S. Awasthi Motors Appellant
VERSUS
M/S. Energy Electricals Vehicle Respondents

JUDGEMENT

Saumitra Dayal Singh, J. - (1.) Certified copy of the formal order filed today. Taken on record.
(2.) Defect reported stands cured. Office to allot regular number to the appeal.
(3.) Heard Shri Shashank Tripathi, learned counsel for the appellant.;


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