ASHOK KUMAR SINGH Vs. PRESIDING OFFICER
LAWS(ALL)-2021-7-123
HIGH COURT OF ALLAHABAD
Decided on July 28,2021

ASHOK KUMAR SINGH Appellant
VERSUS
PRESIDING OFFICER Respondents

JUDGEMENT

Sangeeta Chandra,J. - (1.) C.M. Application No.127734 of 2019 has been filed praying for leave to amend the prayer clause of the writ petition and to delete the word "termination" from the prayer clause (i) and to correct the date of the impugned order to "22.10.2008".
(2.) The amendment sought being formal in nature is allowed.
(3.) Learned counsel for the petitioner shall incorporate necessary amendments during the course of the day.;


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