JUDGEMENT
HONBLE OM PRAKASH-VII,J. -
(1.) Criminal Misc. Exemption Application is allowed.
(2.) Counter affidavit filed on behalf of State is on record.
(3.) Heard Shri Atul Srivastava, learned counsel appearing for the applicant, Shri Shri Syed Ali Murtaza, learned AGA for the State.;
Click here to view full judgement.
Copyright © Regent Computronics Pvt.Ltd.