STATE OF U. P. Vs. JAI PRAKASH UTTAM
LAWS(ALL)-2021-6-68
HIGH COURT OF ALLAHABAD
Decided on June 16,2021

STATE OF U. P. Appellant
VERSUS
Jai Prakash Uttam Respondents

JUDGEMENT

Prakash Padia,J. - (1.) The matter is taken up through video conferencing.
(2.) Heard learned counsel for the parties.
(3.) The present Special Appeal has been filed by the appellant State challenging the judgement and order dated 03.03.2020 passed by the learned Single Judge in Writ A No.1228 of 2015.;


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