- (1.) Heard Sri Jai Narayan Pandey, learned counsel for the petitioner.
(2.) List revised. None appears for the opposite parties, nor any request for adjournment has been made.
(3.) On 08.03.2021 this Court directed learned counsel for the petitioner to intimate the learned counsel for the opposite parties about the date fixed, as the date was fixed for 10.03.2021.;