Vikas Kunvar Srivastav,J. - (1.) The case is called out.
(2.) Heard learned counsel for the applicants and learned A.G.A. for the State.
(3.) The present application under Section 482 Cr.P.C. is filed by applicants Patiram, Suresh Chandra @ Suresh, Smt. Vimla and Sandeep Kumar against private opposite party nos.2 to 4 namely Avadhesh Verma, Raj Bahadur Verma and Sunil Kumar.;