JUDGEMENT
MOHD.FAIZ ALAM KHAN,J. -
(1.) The case is taken up through video conferencing.
(2.) Heard Sri Lalit Kishore Tiwari, learned counsel for the applicant and Sri Vishnu Dev Shukla, learned Additional Government Advocate for the State and perused the record.
(3.) This bail application has been moved by the applicant- Raghvendra Awasthi @ Yashu Awasthi for grant of bail, in Case Crime No. 008 of 2020, under Section 306 I.P.C., P.S.Gangaghat, District Unnao, during trial.;
Click here to view full judgement.
Copyright © Regent Computronics Pvt.Ltd.