- (1.) Heard Sri Kshitij Shailendra, learned counsel for the petitioner and learned A.G.A. for the State.
(2.) The accused is facing commission of offence u/s 498-A, 494, 323, 504, 506 I.P.C., 3/4 Dowry Prohibition Act, 1961 and 3/4 Muslim Women (Protection of Rights on Marriage) Act, 2019, lodged as Case Crime No. 460 of 2020, at Police Station- Gursahaiganj, District Kannauj.
(3.) The petitioner, Mohd. Gufran @ Gufran, is present before this Court. Respondent No.4, Smt. Huma, who is wife of Gufran and daughter of Visiuddin, is also present in this Court.;