R.P. PRODUCTS THROUGH ITS PROPRIETOR Vs. COMMISSIONER OF COMMERCIAL TAX U.P. AND ORS.
LAWS(ALL)-2011-9-443
HIGH COURT OF ALLAHABAD
Decided on
September 06,2011
R.P. Products Through Its Proprietor
Appellant
VERSUS
Commissioner Of Commercial Tax U.P. And Ors.
Respondents
JUDGEMENT
Shabihul Hasnain, J. -
(1.) C.M. Application No. 90447 of 2011.
(2.) HEARD . Cause shown is sufficient.The application is allowed. The order dated 2.8.2011 is corrected in the following manner:
(3.) HEARD learned Counsel for the Petitioner and learned Standing Counsel.;
(2.) HEARD . Cause shown is sufficient.
(3.) HEARD learned Counsel for the Petitioner and learned Standing Counsel.;
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