Amreshwar Pratap Sahi, J. - (1.) ISSUE notice to the respondent nos. 4 and 9 returnable at an early date.
(2.) SRI D.K. Srivastava has accepted notice on behalf of the respondent nos. 5 to 8 and the learned Standing Counsel has accepted notice on behalf of respondent nos. 1, 2 and 3. All the respondents may file counter affidavit within three weeks. Rejoinder affidavit may be filed within a week thereafter.
(3.) CONNECT and list along with Writ Petition No. 26440 of 2006 after the expiry of aforesaid period.;