Ritu Raj Awasthi, J. - (1.) HEARD learned Counsel for the Petitioner as well as learned Standing Counsel and Mr. D.C. Mukherjee assisted by Mr. Ajay Kumar Verma, who has put in appearance on behalf of opposite party No. 6 and perused the records.
(2.) SHORT counter affidavit filed on behalf of opposite party No. 6, is taken on record. With the consent of parties' counsel, the writ petition is being heard finally.
(3.) THE writ petition has been filed challenging the order dated 6.8.2011 passed by Regional Joint Director of Education, Faizabad Region, Faizabad appointing authorized controller in the institution in question.;