ABUL HASAN AND QAMRUL HASAN Vs. DISTRICT JUDGE GONDA
LAWS(ALL)-2011-2-219
HIGH COURT OF ALLAHABAD (AT: LUCKNOW)
Decided on February 24,2011

Abul Hasan and Qamrul Hasan Appellant
VERSUS
DISTRICT JUDGE GONDA Respondents

JUDGEMENT

- (1.) Matter is taken in revised cause list. None appeared on behalf of the respondents.
(2.) Heard Sri Mohd. Aslam Khan, learned Counsel for the petitioner.
(3.) By means of present writ petition, petitioner has challenged the order dated 17.10.1996 passed by opposite party No. 1/District Judge, Gonda in Misc. Rent Appeal No. 1 of 1996, Shahid Khan alias Jugun Khan and another v. Abdul Hasan and others.;


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