ANGAD YADAV AND ORS. Vs. STATE OF U.P.
LAWS(ALL)-2011-4-493
HIGH COURT OF ALLAHABAD
Decided on
April 07,2011
Angad Yadav And Ors.
Appellant
VERSUS
STATE OF U.P.
Respondents
JUDGEMENT
Naheed Ara Moonis, J. -
(1.) SUPPLEMENTARY affidavit filed by the learned Counsel for the Appellants is taken on record.
(2.) HEARD learned Counsel for the Appellants and the learned AGA.Admit.
(3.) SUMMON the lower court record.;
(2.) HEARD learned Counsel for the Appellants and the learned AGA.
(3.) SUMMON the lower court record.;
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