CHANDRA KANTA AGARWAL Vs. SPECIAL JUDGE/ADDITIONAL DISTRICT JUDGE LUCKNOW
LAWS(ALL)-2011-3-196
HIGH COURT OF ALLAHABAD
Decided on March 09,2011

CHANDRA KANTA AGARWAL Appellant
VERSUS
SPECIAL JUDGE/ADDITIONAL DISTRICT JUDGE LUCKNOW Respondents

JUDGEMENT

- (1.) Matter is taken up in the revised list.
(2.) None appeared on behalf of the respondents.
(3.) Heard Sri Umesh Kumar Srivastava, learned counsel for the petitioners and gone through the record.;


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