JUDGEMENT
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(1.) THE Petitioner has sought the quashing of the order dated 6th August, 2005 passed by the Director of Education (Higher Education), Allahabad (hereinafter referred to as the 'Director') by which, pursuant to the order dated 29th July, 2005 issued by the State Government, the Manager of the Committee of Management of Krishak Degree College, Mawana, District Meerut has been directed to cancel the appointment of the Petitioner as Principal of the said College consequent to the cancellation of the placement of the Petitioner by the Director.
(2.) THE Director, after having received the list of selected candidates from the Higher Services Commission (hereinafter referred to as the 'Commission') established under Section 3 of the Uttar Pradesh Higher Education Services Commission Act, 1980 (hereinafter referred to as the 'Act'), initially issued the placement order dated 8th March, 2002 but subsequently issued the order dated 24th March, 2003 for placement of the Petitioner as Principal in the Krishak Degree College, Mawana, District Meerut under Section 13(3) of the Act. The management of the College consequently issued appointment order in favor of the Petitioner. It is this placement order dated 24th March, 2003 that was cancelled by the Director. We have considered the issues raised in this petition in the judgment delivered by us today in Writ Petition No. 60844 of 2005 (Dr. Satya Pandey v. Director of Education (Higher), U.P. Allahabad and Ors.). We, therefore, propose to state only the essential facts relating to the issuance of the placement order of the Petitioner by the Director as other facts have been stated in detail in the aforesaid judgment.
(3.) ADVERTISEMENT No. 25 of 1998 was issued by the Commission on 13th August, 1998 for filling up posts of Principals for male and female Post Graduate Colleges and Degree Colleges. The Petitioner applied pursuant to the aforesaid Advertisement and gave the following preferences for being appointed as Principal in a Degree College:
i) KL DAV College Roorkee
ii) MM Degree College, Khekhra, District Baghpat
iii) Chinmaya Degree College, Ranipur, Haridwar
iv) Shree Saligram Sharma Smarak Degree College, Rasna District Meerut
v) Bappa Shree Narain Vocational Degree College, Lucknow;
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