- (1.) Heard Ms. Madhurima Bhargava for the Petitioners and Sri D.P. Dwivedi for the Respondents.
(2.) This is a review petition against the judgment and order dated 31.8.2005, passed by His Lordship, Hon'ble Rakesh Sharma, J. in Writ Petition No. 7867 (SS) of 1987, in re: Smt. Krishna Devi and Ors. v. State Bank of India and Ors. The writ petition was dismissed.
(3.) This review petition was listed before His Lordship on 24.1.2006. Notices were accepted by Sri D.P. Dwivedi on behalf of opposite parties No. 1 to 3. The delay in filing the review petition was also condoned by His Lordship. This review petition has come before me, due to retirement of Hon'ble Rakesh Sharma, J.;