Sibghat Ullah Khan, J. - (1.) LIST revised.
(2.) NO one appears for the contesting Respondent. Heard learned Counsel for the Petitioner.
(3.) PETITIONER filed a suit under Section 229 -B of U.P.Z.A. & L.R. Act in the form of suit No. 245 of 1993 against gaon sabha Majhva, Pargana Koasala Tehsil Pinda district Varanasi.;