- (1.) Heard Sri Dan Bahadur Yadav, learned Counsel the Petitioner, Sri K.C. Kishan Srivastava, learned Counsel for the Respondent Nos. 4 to 6 and learned Standing Counsel for the Respondent Nos. 1 and 2.
(2.) Sri M.N. Singh, learned Counsel has accepted notice on behalf of Respondent No. 3.
(3.) The background of the case is that the Plot No. 9/2 is the original holding of the Petitioner and the contesting Respondents. The Petitioner and the Respondent Nos. 4 to 6 were allotted separate Chaks being Chak No. 77 and 109.;