JUDGEMENT
Amar Saran and Kalimullah Khan, J. -
(1.) HEARD Shri D.R. Chaudhary, learned Government Advocate assisted by Shri Vimlendu Tripathi, learned Additional Government Advocate. This order will apply to all the connected writ petitions. However, the present Writ Petition No. 18498/2011 (District Baghpat) preferred by Sachin Rana and others and Criminal Misc. Writ Petition No. 18572 of 2011, (District Ghaziabad) preferred by Nirbhay Singh shall be treated as the leading petitions.
(2.) THIS case relates to the scam of obtaining fake mark sheets from the Madhyamik Shiksha Mandal, Bhopal and the Sampurnanand Sanskrit University, Varanasi for the purpose of getting admission in B.T.C. courses for securing Government jobs of primary school teachers. Pursuant to our earlier order dated 11.10.2011, affidavits of compliance dated 14.11.2011 have been filed on behalf of the Director General of Police, Headquarters, U. P., Lucknow and on behalf of S.H.O., Baraut, district Baghpat and affidavit dated 15.11.2011 filed on behalf of the State of U. P. and S.H.O., P. S. Hapur Nagar, district Ghaziabad in the two leading petitions.
(3.) TWO Investigating Officers from the two districts, Baghpat (P. S. Baraut) and Ghaziabad (P. S. Hapur Nagar) are present. The Director, Basic Education, U. P. is also present in Court pursuant to the earlier order.;
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