JUDGEMENT
-
(1.) THE Petitioner has sought the quashing of the order dated 6th August, 2005 passed by the Director of Education (Higher Education), Allahabad (hereinafter referred to as the 'Director') by which, pursuant to the order dated 29th July, 2005 issued by the State Government, the Manager of Shambhu Dayal Post Graduate College, Ghaziabad has been directed to cancel the appointment of the Petitioner as Principal of the said College consequent to the cancellation of the placement of the Petitioner in the said College by the Director.
(2.) THE Director, after having received the list of selected candidates from the Higher Services Commission (hereinafter referred to as the 'Commission') established under Section 3 of the Uttar Pradesh Higher Education Services Commission Act, 1980 (hereinafter referred to as the 'Act'), initially issued the placement order dated 30th April, 2001 but subsequently issued a fresh order dated 10th April, 2003 for placement of the Petitioner as Principal in Shambhu Dayal Post Graduate College, Ghaziabad under Section 13(3) of the Act. The management of the College consequently issued appointment order in favour of the Petitioner. This placement order was cancelled by the Director. We have considered the issues raised in this petition in the judgment delivered by us today in Writ Petition No. 60844 of 2005 (Dr. Satya Pandey v. Director of Education (Higher), U.P. Allahabad and Ors.). We, therefore, propose to state only the essential facts relating to the issuance of the placement order of the Petitioner by the Director as other facts have been stated in detail in the aforesaid judgment.
(3.) ADVERTISEMENT No. 25 of 1998 was issued by the Commission on 13th August, 1998 for filling up posts of Principals for male and female Post Graduate Colleges and Degree Colleges. The Petitioner applied pursuant to the aforesaid Advertisement and gave the following preferences for being appointed as Principal in a Post Graduate College:
i) S.D. College, Muzaffarnagar
ii) Verdhman College, Bijnor
iii) D.A.V. College, Muzaffarnagar
iv) S.M. J.N. Mahavidyalaya, Haridwar;
Click here to view full judgement.
Copyright © Regent Computronics Pvt.Ltd.