SMT. POORNIMA ASTHANA Vs. DEVENDRA KUMAR SRIVASTAVA @ RAJESH
LAWS(ALL)-2011-11-465
HIGH COURT OF ALLAHABAD
Decided on November 03,2011

Smt. Poornima Asthana Appellant
VERSUS
Devendra Kumar Srivastava @ Rajesh Respondents

JUDGEMENT

S.C. Chaurasia, J. - (1.) On Criminal Miscellaneous Application No. 16869 of 2011.
(2.) LIST revised. None appears on behalf of the opposite party.
(3.) HEARD learned Counsel for the Applicant -Petitioner and perused the record.;


Click here to view full judgement.
Copyright © Regent Computronics Pvt.Ltd.