C/M SHRI BHRIGUNATH SINGH BALIKA JUNIOR HIGH SCHOOL Vs. SMT. RANJNA DEVI ASSTT. TEACHER AND ORS.
LAWS(ALL)-2011-1-349
HIGH COURT OF ALLAHABAD
Decided on
January 06,2011
C/M Shri Bhrigunath Singh Balika Junior High School
Appellant
VERSUS
Smt. Ranjna Devi Asstt. Teacher And Ors.
Respondents
JUDGEMENT
Sanjay Misra, J. -
(1.) ADMIT .
(2.) SRI Awadhesh Kumar Singh Advocate has accepted notice on behalf of Plaintiff -Respondent.Issue notice to Respondent Nos. 2 and 3.
(3.) STEPS be taken by the Appellant by both ways within two weeks.;
(2.) SRI Awadhesh Kumar Singh Advocate has accepted notice on behalf of Plaintiff -Respondent.
(3.) STEPS be taken by the Appellant by both ways within two weeks.;
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