LAWS(ALL)-2011-3-252

SUKANYA DEVI Vs. STATE

Decided On March 07, 2011
Sukanya Devi Appellant
V/S
STATE Respondents

JUDGEMENT

(1.) Memo of appearance of Sri I.B. Singh, Senior Advocate, with Sunil Kumar Singh, Advocate, filed under the signature of learned counsel on record Sri Shiv Chidambar in Court is taken on record.

(2.) Superintendent of Police Chhatrapati Shahu Ji Mahraj Nagar, U.P.

(3.) Station House Officer, Police Station Amethi, District Chhatrapati Shahu Ji Mahraj Nagar, U.P.