- (1.) THE FACTS 1. Lakshman Prasad (the Deceased) was going on the Jeep No. URV- 9083 (the Jeep) on 30.1.2000 from Allahabad to Kanpur. The tanker no. UP 78B-7839 (the Tanker) was coming from Kanpur side. It hit the Jeep. In the accident, the Deceased received fatal injuries and died.
(2.) The sons and daughters (the Claimants) of the Deceased filed the claim petition no. 182 of 2000 for compensation.
(3.) The Claimants examined the following witnesses:- Sanjay Kumar (PW-1): Son of the Deceased; Vinod Kumar (PW-2): Eye witness; Rajendra Kumar alias Panna Bhaiya (PW-3): Muneem of the Deceased.;