RAM PRAKASH Vs. SHRI ARUN KUMAR, ENGINEER-IN-CHIEF, DEPTT. OF IRRIGATION
LAWS(ALL)-2011-5-432
HIGH COURT OF ALLAHABAD
Decided on May 03,2011

RAM PRAKASH Appellant
VERSUS
Shri Arun Kumar, Engineer -In -Chief, Deptt. Of Irrigation Respondents

JUDGEMENT

Anil Kumar, J. - (1.) REJOINDER affidavit filed today, is taken on record.
(2.) HEARD learned Counsel for the parties. In pursuance of the order dated 6.4.2011 passed by this Court earlier, opposite party No. 3 Sri Udai Veer Singh Tyagi, Superintending Engineer, Irrigation Department, Naloop Mandal, Moradabad is present today.
(3.) INITIALLY , the applicant/Petitioner for redressal of his grievance approached U.P. Public Service Tribunal by filing Claim Petition No. 259 of 1990, dismissed vide order dated 29.3.1997.;


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