JUDGEMENT
PRAFULLA C.PANT,J. -
(1.) THIS is Delay Condonation Application No. 1349 of 2010, moved on behalf of the applicants/petitioners, for condonation of delay in moving the Restoration Application MCRC No. 1006 of 2010, for restoration of Criminal Misc. Application (C-482) No. 748 of 2007, which was dismissed for non-prosecution by this court, on 21.09.2010.
(2.) HEARD .
There is delay of 32 days delay in moving the restoration application, which is sufficiently explained in the affidavit filed by Pappu Khan (petitioner No. 1). The Delay Condonation Application No. 1349 of 2010, is allowed. Delay is condoned.
(3.) ALSO , heard on Restoration Application MCRC No. 1006 of 2010, and perused the affidavit accompanying the application.;
Click here to view full judgement.
Copyright © Regent Computronics Pvt.Ltd.