KAMLESH KUMAR AND ORS. Vs. STATE OF U.P.
LAWS(ALL)-2011-9-414
HIGH COURT OF ALLAHABAD
Decided on September 02,2011

Kamlesh Kumar And Ors. Appellant
VERSUS
STATE OF U.P. Respondents

JUDGEMENT

Shri Kant Tripathi, J. - (1.) MR . O.P. Singh, learned senior counsel submitted that he would press the bail of the Appellants No. 2 to 5 only. The bail prayer of the Appellant No. 1 will be pressed later on.
(2.) HEARD Mr. O.P. Singh learned senior counsel for the Appellants and the learned A.G.A. and perused the impugned judgment and order dated 12.8.2011 and 24.8.2011, rendered by the Additional Sessions Judge, Court No. 16, Kanpur Nagar, in session trial No. 179 of 2008, State v. Kamlesh Kumar and Ors.. Admit.
(3.) SUMMON the lower court record.;


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