Rajiv Sharma, J. - (1.) SUPPLEMENTARY affidavit filed today is taken on record.
(2.) ADMIT . Issue notice to opposite party No. 2 returnable at an early date.
(3.) NOTICE need not be issued as on behalf of opposite party No. 1 appearance has been put by Sri Rahul Dubey, Advocate, who prays for and is accorded six weeks time to file counter affidavit. Rejoinder affidavit may be filed within next four weeks.;