- (1.) Arazi No. 8 area 200 hectare situate in Village Makdumpur District Mau is the subject matter of the present writ petition. The said plot was earmarked as pasture land in the revenue record.
(2.) The grievance of the petitioner is that the respondents have unauthorizedly allotted the said plot to the contesting respondent No. 6 Smt.Dulari W/o Shanker.
(3.) An application for cancellation of allotment of the aforesaid plot in favour of Smt. Dulari was filed by certain persons including the petitioner before the Upper Collector, Mau.;