UMA SHANKER SINGH Vs. U P POWER CORPORATION
LAWS(ALL)-2001-12-70
HIGH COURT OF ALLAHABAD
Decided on December 20,2001

UMA SHANKER SINGH Appellant
VERSUS
U.P.POWER CORPORATION Respondents

JUDGEMENT

M.Katju, R.B.Misra, JJ. - (1.) Heard learned Counsel for the parties.
(2.) Respondents may file counter affidavit within three weeks.
(3.) List in the third week of January, 2002.;


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