CHAMKAUR SINGH Vs. ADDITIONAL COMMISSIONER ADMINISTRATION, SAHARANPUR, DIVISION, SAHARANPUR AND OTHERS

LAWS(ALL)-2001-10-38

HIGH COURT OF ALLAHABAD

Decided on October 10,2001

CHAMKAUR SINGH Appellant

VERSUS

Additional Commissioner Administration, Saharanpur, Division, Saharanpur and others Respondents

JUDGEMENT

P.C.VERMA, J. - (1.) HEARD the learned Counsel for parties. 2. Since the compromise has been verified by the parties before the Registrar of this Court by the order of this Court, the petition is disposed of in terms of compromise verified on 25-9-2001, which shall form part of the order.;

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