AMIT KUMAR AND ANOTHER Vs. DISTRICT MAGISTRATE, GORAKHPUR AND OTHERS
LAWS(ALL)-2001-7-215
HIGH COURT OF ALLAHABAD
Decided on July 13,2001

Amit Kumar And Another Appellant
VERSUS
District Magistrate, Gorakhpur And Others Respondents

JUDGEMENT

R.R. Yadav, J. - (1.) Heard.
(2.) In the instant writ petition, all the respondents are represented by the learned Standing Counsel.
(3.) Although the present writ petition is posted today for admission, but with the consent of the learned Counsel for the parties, I would like to dispose it of finally at admission stage.;


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