JUDGEMENT
SUDHIR NARAIN, J. -
(1.) This appeal is directed against the order dated 16.1.2001 passed by Motor Accident Claims Tribunal awarding compensation of Rs. 3,99,280/ - to the claimants -respondents.
(2.) THE claim petition was filed with the allegation that Sri Ram Ratan Lal Verma died in accident due to rash and negligent driving of Corporation Bus No. U.P. 25 -6657. - -
We have heard Mr. Sameer Sharma, learned Counsel for the appellant.
(3.) LEARNED Counsel for the appellant has challenged the findings recorded in regard to the award of the compensation.;
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