U.P. STATE INDUSTRIAL DEVELOPMENT CORPORATION, A-1/A LAKHANPUR, KANPUR-4 Vs. BABU LAL JAIN

LAWS(ALL)-2001-10-37

HIGH COURT OF ALLAHABAD

Decided on October 19,2001

U.P. State Industrial Development Corporation, A-1/A Lakhanpur, Kanpur-4 Appellant

VERSUS

BABU LAL JAIN Respondents

P.C.VERMA, J. - (1.) HEARD .
(2.) APPLICATION is allowed. Let 50% (fifty per cent) of the deposited amount be withdrawn by the applicant.;