VIRENDRA Saran, J. - (1.) Heard. Let applicant Sushil Kumar involved in crime 137 of 2000 under Sections 376/506 IPC of P. S. Reusa district Sitapur be released on bail on his furnishing a personal bond of Rs. 15, 000 and two sureties each in the like amount to the satisfaction of learned CJM Sitapur. Bail granted. .;