OIL AND NATURAL GAS CORPORATION LTD. Vs. SHRI RAM SINGH
LAWS(ALL)-2001-7-208
HIGH COURT OF ALLAHABAD
Decided on July 26,2001

OIL AND NATURAL GAS CORPORATION LTD. Appellant
VERSUS
RAM SINGH Respondents

JUDGEMENT

A.A.DESAI, M.C.JAIN,J. - (1.) HEARD learned Counsel for the applicant.
(2.) 50% of the enhanced amount only as deposited in this Court be released in favour of the respondent/claimant on furnishing security to the satisfaction of Registrar of this Court. Interim order passed.;


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