Sudhir Narain, J. - (1.) The petitioner has sought writ of cerliorari quashing the order dated 29.3.2000 passed by the President of the Gandhi Eye Hospital Trust, Aligarh terminating the services of the petitioner.
(2.) The question is whether this Court should entertain such petition against the action of the President of the Gandhi Eye Hospital Trust. Aligarh removing the petitioner from service.
(3.) The petitioner was appointed as Chief Medical Officer on 15.5.1998 on probation for one year. This term could be extended for another year. His term was extended on 9.4.1999. The District Magistrate, Ex-Officio President of the Trust terminated his services fide order dated 29.3.2000 within the extended period of probation. The petitioner has challenged this order in this writ petition.;