R.K.Agrawal, J. - (1.) The petitioner. Rama Shanker Mishra, has filed the present writ petition seeking a writ, order or direction, in the nature of certiorari calling for the record of the case and quashing the order dated 27.4.2000 passed by the Joint Director of Education. Varanasi Region, Varanasi, respondent No. 1, contained in Annexure-20 to the writ petition. He further seeks a writ order or direction in the nature of mandamus restraining the respondents from interfering in the peaceful functioning of the petitioner, as ad hoc/officiating Principal of Jai Hind Inter College, Tezi Bazar district Jaunpur.
(2.) Briefly stated facts giving rise to the present petition are that in the district of Jaunpur, there is a recognized institution known as Jai Hind Inter College (hereinafter referred to as the college), which is situated in Tezi Bazar, district Jaunpur, The college is duly recognized under the provisions of U. P. Intermediate Education Act. 1921 (hereinafter referred to as the Act). It is under the grant-in-aid list of the State Government and the provisions of U. P. High Schools and Intermediate College (Payment of Salaries to the Teachers and other Employees) Act, 1971. (hereinafter referred to as the 1971 Act), is applicable.
(3.) According to the petitioner. Biology subject in the college was recognized for Intermediate classes by the Secretary, Board of High School and Intermediate Education, U. P., Allahabad vide communication letter dated 20.9.1969. The Committee of Management of the college, proceeded to fill the vacancy on the post of lecturer in Biology, after advertising the post. The Selection Committee considered all the candidates who had applied for appointment on the post in question, and recommended the petitioner to be appointed as lecturer in Biology in the college. The Committee of Management issued the appointment letter on 31.7.1970. The petitioner joined on 1.8.1971, as lecturer in Biology in the college.;