JUDGEMENT
H.C.MITAL, J. -
(1.) Kapoor Lal has preferred this appeal against his conviction and sentence u/S. 302, I. P.C. to life imprisonment passed by Sri R. N. Sinha, Additional Sessions Judge, Fatehpur, on 11-1-79.
(2.) To appreciate the facts of the case, the following pedigree would be helpful :
Birbal Baijnath Mahipat Smt. Chameli Kapoor Lal (Appellant) Deshraj (deceased) Smt. Suraj Kali (P.W.5)
(3.) Thus the appellant Kapoor Lal is real nephew (brother's son) of deceased Deshraj.;
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