JITENDRA NATH SINGH AND ANOTHER Vs. ALOK RANJAN AND OTHERS
LAWS(ALL)-1990-8-83
HIGH COURT OF ALLAHABAD
Decided on August 27,1990

Jitendra Nath Singh And Another Appellant
VERSUS
Alok Ranjan And Others Respondents

JUDGEMENT

Ravi Swaroop Dhavan, J. - (1.) DR . R.G. Padia and Mr. U.C. Misra, Advocates for the petitioners. Mr. Ashok Mohiley for the Nagar Mahapalika and Allahabad Development Authority.
(2.) MR . B.C. Sinha, holding the brief of Mr. R.P. Singh. Mr. Ram Kishan, I.A.S., Secretary, Nagar Vikas (Urban Development).
(3.) MR . Alok Ranjan, I.A.S. Mukhya Nagar Adhikari and Vice -Chairman, Allahabad Development at present Additional Director, Industries, U.P. Kanpur.;


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