VIKAS KUNVAR SRIVASTAV,J. - (1.) The case is called on.
(2.) Learned counsel for the applicant, Sri S.K. Upadhyay, Advocate and learned counsel for the State, Sri Dharmendra Kumar Tripathi, Advocate is present.
(3.) The application under Section 482 Cr.P.C. in hand is pending since 2011 for a simple matter where the court after taking cognizance of the offence upon police report, issued process to appear before it for further proceeding.;