YOGENDRA KUMAR Vs. STATE OF U.P. AND ORS.
LAWS(ALL)-2020-2-460
HIGH COURT OF ALLAHABAD
Decided on February 25,2020

YOGENDRA KUMAR Appellant
VERSUS
State of U.P. and Ors. Respondents

JUDGEMENT

- (1.) Heard learned counsel for the petitioner and learned Standing Counsel for the State-respondents.
(2.) The report sent by Chief Medical Officer, Bulandshahar, is taken on record.
(3.) This Court, vide its order dated 27.1.2020, had directed to constitute a Medical Board comprising of three Senior Doctors to give its report with regard to the actual height of the petitioner.;


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