STATE OF U.P. Vs. INDU UNIYAL AND ORS.
LAWS(ALL)-2020-1-571
HIGH COURT OF ALLAHABAD
Decided on January 22,2020

STATE OF U.P. Appellant
VERSUS
Indu Uniyal And Ors. Respondents

JUDGEMENT

- (1.) Report of the C.J.M.- Saharanpur dated 07.10.2013 reflects that accused- respondent no.1- George Rajesh- died on 15.03.2018.
(2.) In view of the report of C.J.M.- Saharanpur dated 07.10.2013, this appeal stands abated against accused- respondent no.1- George Rajesh and is dismissed.
(3.) Now, this appeal relates to the surviving respondent no.1- Indu Unival- for adjudication.;


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