SANJAY SRIVASTAVA Vs. STATE OF U.P. THR ADDL. CHIEF SECY. SECRETARIAT ADMIN. DEPT.
LAWS(ALL)-2020-12-143
HIGH COURT OF ALLAHABAD
Decided on December 03,2020

Sanjay Srivastava Appellant
VERSUS
State Of U.P. Thr Addl. Chief Secy. Secretariat Admin. Dept. Respondents

JUDGEMENT

Rajesh Singh Chauhan, J. - (1.) C.M. Application No. 34375 of 2020 and C.M. Application No. 57386 of 2020. Heard Sri Anurag Singh, learned counsel for the petitioner and Sri Sanjeev Singh, learned Standing Counsel for the State respondents.
(2.) The aforesaid writ petition was finally disposed of vide order dated 10.12.2019 but on 27.3.2020 Sri Atul Kumar Gupta, H.J.S., Member, Administrative Tribunal- II and III, U.P. Lucknow has filed application before the Registrar General of this Court making request that the time so granted to conclude the departmental inquiry against the petitioner vide order dated 10.12.2019 be extended for one more month. Thereafter, other applications were filed by the same authority on 16.4.2020 and 4.5.2020 making same prayer.
(3.) All the aforesaid applications have been put up before the Senior Judge of this Court on 21.5.2020 and pursuant to his order the matter was put up before this Court on 26.5.2020.;


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