RAKESH PANDEY Vs. STATE OF U.P.

LAWS(ALL)-2020-10-10

HIGH COURT OF ALLAHABAD

Decided on October 23,2020

RAKESH PANDEY Appellant

VERSUS

STATE OF U.P. Respondents

SIDDHARTH,J. - (1.) Order on the Exemption Application.
(2.) Application is allowed.
(3.) Order on the Application.;