KAUSHAL JAYENDRA THAKER,J. - (1.) (In Re: Civil Misc. Review Application No.1 of 2020)
(2.) Heard Sri Nigamendra Shukla for the appellant on the review petition.
(3.) It is stated by the learned Counsel that the review is meant for a very limited purpose. It does not challenge the award or the judgment but the challenge is to the approach of the Insurance company.;